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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in The Bihar Entertainments Tax Rules, 1984

(2)The ticket shall be show-wise and there shall be separate books of tickets of each class. The tickets of each class shall bear printed serial number, which shall run from 000001 to 1,00,000 and this shall be repeated in rotation and each series of tickets shall be distinguished by one more letters of alphabet.