Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(3) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code (3)In respect of High Tension applicant the Earnest Money Deposit payable will be equal to the quantum of initial Security Deposit.
