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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(ii) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(ii)any such student may, until any such examination is held by the University, be admitted to the examination of the other University and be conferred the degree, diploma or any other privilege of that University for which she qualifies on the result of such examination.