Section 4 in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006
4. Territorial Exercise of Powers.
(1)The limits of the area within which the University shall exercise its powers shall be such as the Government may, from time to time, by notification, specify:Provided that different areas may be specified for different faculties.(2)Notwithstanding anything contained in any other law for the time being in force, any college situated within the limits of the area specified under sub-section (1) shall, with effect from such date as may be notified in this behalf by the Government, be deemed to be associated with, and admitted to, the privileges of the University and shall cease to be associated in any way with, or be admitted to, any privileges of any other University, and different dates may be notified for different colleges:Provided that:-(i)any student of any college associated with, or admitted to, the other University before the said date, who was studying for any degree or diploma examination of that University, shall be permitted to complete her course in preparation thereof and the University shall hold for such students examinations in accordance with the curricula of study in force in that University for such period as may be prescribed by the Statutes, Ordinance or Regulations;(ii)any such student may, until any such examination is held by the University, be admitted to the examination of the other University and be conferred the degree, diploma or any other privilege of that University for which she qualifies on the result of such examination.(3)[ The University shall not, itself or through franchise or agency, operate or open any off campus centre and study centre:Provided further that if the University has well maintained post graduate regional centres with all the requisite infrastructure, the same shall continue to be administered by the University."Explanation. - For the purposes of this sub-section,-(i)"off campus centre" means a centre of the University, by whatever name called, established by it outside the main campus, operated and maintained as its constituent unit, having the University's complement of facilities, faculty and staff; and(ii)"study centre" means a centre, by whatever name called, established and maintained or recognized by the University for the purpose of advising, counselling or for rendering any other assistance required by the students in the context of distance education.]
