Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)Enrolled members of the Force on being regularly selected for promotion shall undergo a special course (hereinafter referred to as Pre-promotion course) at any training institution for a duration that may be fixed by the Government.