Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 31 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

31. Promotion courses.

(1)Enrolled members of the Force on being regularly selected for promotion shall undergo a special course (hereinafter referred to as Pre-promotion course) at any training institution for a duration that may be fixed by the Government.
(2)Passing of Pre-promotional course shall be essential for regular promotion which will take effect from the date on which such enrolled member of the Force reports for duty against a clear vacancy after passing the said course.