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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(1) in The Uttarakhand Tax on Entry of Goods Into Local Areas (Amendment) Act, 2016

(1)This Act may be called the Uttarakhand Tax on Entry of Goods Into Local Areas (Amendment) Act, 2016.