Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 1 in The Uttarakhand Tax on Entry of Goods Into Local Areas (Amendment) Act, 2016 1. Short title and commencement. (1)This Act may be called the Uttarakhand Tax on Entry of Goods Into Local Areas (Amendment) Act, 2016.(2)It shall come into force at once.
