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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(vi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vi)the maximum width of the balcony steps shall be 0.8 m. Provided that for the front, and rear step, this distance is 0.9 m;