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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1) in Haryana Municipal Building Bye-laws 1982

(1)A mezzanine floor or internal balcony shall not be permitted unless the height of the room is at least 5.2 metres on such mezzanine floor or balconies do not cover more than one-third of the room area.