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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)The Dean shall be the principal executive authority of the Faculty, and shall exercise the following powers and perform the following duties, namely:-
(i)he shall be the Chairperson of the Faculty and shall preside at its meetings;
(ii)he may attend the meeting of any Board of Studies in the Faculty;
(iii)he shall supervise and co-ordinate the work of the different Boards of Studies under the Faculty;
(iv)he shall plan and organise seminars refresher courses and workshops, pertaining to the subjects under the Faculty;
(v)he shall inspect and guide the University Departments affiliated colleges, recognised institutions and approved institutions in respect of subjects under the Faculty; and in the case where he considers it necessary to do so also make a report of such inspection to the Vice-Chancellor;
(vi)he shall be responsible for the due observance of the Statutes the Ordinances and the Regulations relating to the Faculty.