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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3)(vi) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(vi)he shall be responsible for the due observance of the Statutes the Ordinances and the Regulations relating to the Faculty.