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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(9) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

(9)Details of expenditure for which assistance is claimed-
(a)Cost of essential Medicines purchased for the treatment of complications...................
(b)Transportation charges................
(c)Special diet..............