Section 3(1) in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977
(1)Each Leader of the Opposition shall, so long as he continues as such leader, be entitled to receive a salary per mensem and allowance for each day at the same rates as are specified in section 3 of the Salary, Allowances and Pension of Members of Parliament Act, 1954 with respect to members of Parliament.
