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Union of India - Section

Section 3 in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

3. [ Salary, and daily, constituency and sumptuary allowances. [ Substituted by Act 78 of 1985, Section 2 (w.e.f. 26-12-1985]

(1)Each Leader of the Opposition shall, so long as he continues as such leader, be entitled to receive a salary per mensem and allowance for each day at the same rates as are specified in section 3 of the Salary, Allowances and Pension of Members of Parliament Act, 1954 with respect to members of Parliament.
(2)Each Leader of the Opposition shall also be entitled to receive a constituency allowance at the same rate as is for the time being specified under section 8 of the said Act with respect to members of Parliament.
(3)There shall be paid to each Leader of the Opposition a sumptuary allowance of one thousand rupees per mensem.]