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[Cites 0, Cited by 4] [Section 17(2A)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2A)(a) in The West Bengal Premises Tenancy Act, 1956.

(a)extend the time specified in sub-section (1) or sub-section (2) for the deposit or payment of any amount referred to therein;