Calcutta High Court (Appellete Side)
Utpal Ganguly vs Tapan Kumar Mondal & Ors on 12 November, 2018
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 12.11.2018
CPAN 441 of 2018 Court No. 14 with Item No. ML - 41 snandy WP 4781 (W) of 2003 (MONTHLY LIST) with WP 11181 (W) of 2001 with CAN 9093 of 2017 with CAN 9092 of 2017 with CAN 9173 of 2017 with CAN 9172 of 2017 Utpal Ganguly Vs. Tapan Kumar Mondal & Ors.
Mr. Dhiman Kumar Sengupta, Advocate ......for the Petitioner An accommodation is prayed for.
Let the matter appear in the Monthly List of January 2019.
Affidavit, if any, be exchanged in the meantime.
(Rajasekhar Mantha, J.)