Section 11 in Arunachal Pradesh State Higher Education Council Act, 2019
11. Composition of the Council.
(1)The Council shall comprise of the following bodies, namely:(a)the Advisory Council;(b)the Governing Council;(c)the Executive Council.(2)The Bodies of the Council shall be reconstituted every four years from the date of their constitution.Provided that in the event of delay in the constitution of the Bodies, they shall continue to be in office for a further period of six months or their reconstitution, whichever is earlier.
