Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 341] [Entire Act] State of Rajasthan - Subsection Section 341(1) in Rajasthan Panchayati Raj Rules, 1996 (1)All the elected representatives as well as officers shall inspect the properties belonging to or placed at the disposal of Panchayats/Panchayat Samitis that they are properly maintained.
