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State of Rajasthan - Section

Section 341 in Rajasthan Panchayati Raj Rules, 1996

341. Inspection of properties and works during field tours.

(1)All the elected representatives as well as officers shall inspect the properties belonging to or placed at the disposal of Panchayats/Panchayat Samitis that they are properly maintained.
(2)School building shall be inspected particularly to ensure safety of life of children and suggest improvement in quality of education.
(3)Construction work completed or in progress shall also be inspected to verify quality of construction and their proper use.