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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(1)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(a)Every employee, within thirty days from the date of joining the services of the Authority shall furnish to the Authority, information as per sub-section (2) of Section 44 of the Lokpal and Lokayuktas Act, 2013;