Section 1(4) in Telangana Shops and Establishments Act, 1988
(4)It shall apply-(i)in the first instance to all areas [in Telangana] [Inserted by ibid.] in which the Andhra Pradesh Shops and Establishments Act, 1966 was in force immediately before the commencement of this Act;(ii)to such other areas in the State on such date as the Government may, by notification, specify.
