Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(4)(i) in Telangana Shops and Establishments Act, 1988

(i)in the first instance to all areas [in Telangana] [Inserted by ibid.] in which the Andhra Pradesh Shops and Establishments Act, 1966 was in force immediately before the commencement of this Act;