Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Bihar - Subsection Section 162(1) in The Bihar Motor Vehicles Rules, 1992 (1)The floor boards of every public service shall be strong and closely fitted so as to exclude as far as possible droughts and dust.