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[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(33)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)"horizontal exit" means an exit, which is a protected opening through or around a fire well or bridge connecting two or more buildings;