Bombay High Court
Kalubai Dagadu Jagtap (Mahar)(D/H) vs Santosh Kundlik Abhang And Another on 13 June, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-29
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 524 OF 2014
Kalubai Dagadu Jagtap (mahar)(d/h) ....APPELLANT
V/S
Santosh Kundlik Abhang And Another ....RESPONDENT
WITH CIVIL APPLICATION IN SA NO. 1609 OF 2015 In Second Appeal 524 OF 2014 Kalubai Dagadu Jagtap (mahar)(d/h) ....APPLICANT V/S Santosh Kundlik Abhang And Another ....RESPONDENT WITH CIVIL APPLICATION IN SA NO. 498 OF 2015 In Second Appeal 524 OF 2014 Kalubai Dagadu Jagtap (mahar)(d/h) ....APPLICANT V/S Santosh Kundlik Abhang And Another ....RESPONDENT None for Appellant.
Mr. S. R. Ghanavat i/by Mr. V. S. Talkute for Resp. No. 1.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 13th June, 2023
Page 1/2
::: Uploaded on - 13/06/2023 ::: Downloaded on - 14/06/2023 16:28:30 :::
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 04/07/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/06/2023 ::: Downloaded on - 14/06/2023 16:28:30 :::