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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)For a funeral at sea, colours shall be lowered when the body is removed from where it has been lying and re-hoisted when the funeral service is ended.