Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B(9)] [Section 28B] [Entire Act] State of Rajasthan - Subsection Section 28B(9)(a) in The Rajasthan Administrative Service Rules, 1954 (a)if promotion is from one category' of post, eligible persons upto five in number shall be considered for promotion;