[Cites 0, Cited by 0]
[Section 28B]
[Entire Act]
State of Rajasthan - Subsection
Section 28B(9) in The Rajasthan Administrative Service Rules, 1954
| (i) Number of Vacancies | Number of eligible persons to be considered. |
| (a) for onevacancy | Five eligible persons |
| (b) for twovacancies | Eight eligible persons |
| (c) forthree vacancies | Ten eligible persons |
| (d) for fouror more vacancies. | Three times the number of vacancies. |