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[Cites 3, Cited by 0]

Himachal Pradesh High Court

2021. Present: Mr. Sanjeev Bhushan vs State Of H.P. And on 1 January, 2021

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

CWPOA Nos. 74, 83 of 2019 & CWPOA No. 7198 of 2020.

01.01.2021. Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. .

Vijay Bir Singh, Advocate, for the petitioner(s).

Mr. Ashok Sharma, Advocate General with Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents/State.

(Through Video Conferencing) List on 26.02.2021 along with O.A. Nos. 7345/2018 titled 'Naveen Kumar and others versus State of H.P. and another', 5727/2018 titled 'Susheel Kumar and others versus State of H.P.' and 31/2019 titled 'Rohit Sharma versus State of H.P. and others'.

(Tarlok Singh Chauhan) st 1 January, 2021. Judge (krt) ::: Downloaded on - 01/01/2021 20:16:37 :::HCHP