Himachal Pradesh High Court
2021. Present: Mr. Sanjeev Bhushan vs State Of H.P. And on 1 January, 2021
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
CWPOA Nos. 74, 83 of 2019 & CWPOA No. 7198 of 2020.
01.01.2021. Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. .
Vijay Bir Singh, Advocate, for the petitioner(s).
Mr. Ashok Sharma, Advocate General with Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents/State.
(Through Video Conferencing) List on 26.02.2021 along with O.A. Nos. 7345/2018 titled 'Naveen Kumar and others versus State of H.P. and another', 5727/2018 titled 'Susheel Kumar and others versus State of H.P.' and 31/2019 titled 'Rohit Sharma versus State of H.P. and others'.
(Tarlok Singh Chauhan) st 1 January, 2021. Judge (krt) ::: Downloaded on - 01/01/2021 20:16:37 :::HCHP