Himachal Pradesh High Court
State Of Hp & Ors. vs . Chaman Lal & Ors. on 25 May, 2022
Bench: Sabina, Satyen Vaidya
State of HP & Ors. Vs. Chaman Lal & Ors.
and connected matters .
LPA No.517 of 2012 a/w LPA Nos.86 & 98 of 2013 and 195 of 2015 25.05.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General for the appellants.
Mr. Dilip Sharma, Senior Advocate with Mr. Harsh Kalta, Advocate, Mr. R.K. Gautam, Senior Advocate with Mr. Sahil Dixit, Advocate and Mr. K. D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for the respondent(s).
Learned Deputy Advocate General requests for an adjournment.
List after one week.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge May 25, 2 ::: Downloaded on - 25/05/2022 20:09:10 :::CIS