Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

(b)"Import Trade Regulations", means the Act and the rules and order made thereunder and the export and import policy;