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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Kisan Vikas Patra Rules, 2014

(2)
(a)A single holder type Certificate may be issued to - (a) an adult for himself or on behalf of a minor or to a minor;
(b)A Joint 'A' type Certificate may be issued jointly to two adults payable to both holders jointly or to the survivor.
(c)A Joint 'B' type Certificates may be issued jointly to two adults payable to either of the holders or to the survivor.