(1)The Certificates shall be of the following types, namely :-(a)Single holder type Certificates;(b)Joint 'A' type Certificates; and(c)Joint 'B' type Certificates.(2)(a)A single holder type Certificate may be issued to - (a) an adult for himself or on behalf of a minor or to a minor;(b)A Joint 'A' type Certificate may be issued jointly to two adults payable to both holders jointly or to the survivor.(c)A Joint 'B' type Certificates may be issued jointly to two adults payable to either of the holders or to the survivor.
