Section 6(1) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002
(1)The Committee shall consist of-(a)the Collector of Satna District or if and so long as the Collector is not eligible for membership under sub-section (3), an Additional Collector or a Deputy Collector nominated by the Collector;(b)Four officers to be nominated by the Collector, Satna;(c)President, Janpad Panchayat Maihar and Sarpanch Gram Panchayat Arkandi, Block Maihar;(d)One Pujari to be nominated by the State Government;(e)Four non-officials, one of whom shall be a person having a special knowledge of Hindu religion, rites and custom relating to the form of worship practised in the Mandir, to be nominated by the State Government.
