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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(2)[ They shall apply to all Engineering, Pharmacy and Architecture Courses for admission into
(a)IInd year of Undergraduate Professional Courses in Engineering Colleges (Including Technology), Pharmacy through lateral entry;
(b)1st year of Undergraduate Professional courses in Engineering (Including Technology) offered in University Colleges:
(c)1st year of Undergraduate programmes in Architecture in University and affiliated colleges;
In All India Council for Technical Education, Pharmacy Council of India and Council of Architecture approved institutions.] [Substituted by Notification No. G.O.Ms. No. 40, dated 1.7.2003 (w.e.f. 15.3.2003).]