Delhi High Court - Orders
Planetcast Media Services Limited Lm ... vs Income Tax Officer, Ward International ... on 12 March, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3192/2025 & CM APPL. 14923/2025
PLANETCAST MEDIA SERVICES LIMITED LM MEDIA
SERVICES PRIVATE LIMITED NOW MERGED WITH
PLANETCAST MEDIA SERVICES LIMITED .....Petitioner
Through: Mr.Kamal Sawhney with Mr.Nikhil
Agarwal, Advs.
versus
INCOME TAX OFFICER, WARD INTERNATIONAL TAX-2-2-1
.....Respondent
Through: Mr.Shlok Chandra, SSC with
Ms.Naincy Jain, JSC, Ms.Madhavi
Shukla, JRC.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 12.03.2025
1. Learned counsel representing the Revenue shall get complete instructions in respect of judgment of the Apex Court in Principal Commissioner of Income Tax, New Delhi v. Maruti Suzuki India Ltd., [2019] 107 taxmann.com 375 (SC).
2. List on 21.03.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MARCH 12, 2025 sr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2025 at 22:19:27