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Union of India - Section

Section 22 in The Quality Of Service Of Broadband Service Regulations, 2006

22. The parameter can be measured on a sample basis by the user and service provider. The service providers need to install download speed measurement software in the Server at ISP Node to facilitate the user to measure independently the download connection speed through a web link. The facility shall be made available and the required procedure and information to facilitate such testing by the customer shall be made known to the customers by the service provider within a period of three months of coming into effect of these regulations.

Date download speed = Size of the test file (data) in ISP Server
Transmission time required for error free transfer of the entire data
(g)Service Availability/uptime: