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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(1) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(1)The Colleges related to various disciplines of health sciences, located within the University area may, on satisfying such conditions as laid down by statutes or ordinances for the purposes of affiliation, be affiliated to the University.