Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Chota Nagpur Division - Subsection Section 33(b) in Chota Nagpur Tenancy Act, 1908 (b)that the rent of the holding was commuted under Section 61, at any time between the first day of January, 1911 and the thirty-first day of December, 1936;
