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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(vii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(vii)The college shall prepare the merit list taking into account all the applications i.e. forwarded by the District Educational Officer and also received in the college. The merit list has to be submitted to the DEO concerned who shall verify and ensure that all the applications sent by him are included in the merit list.