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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(ii) in The State Culture Fund Scheme, 2003

(ii)All matters, on which decision of Council is required shall be decided by consensus failing which by majority of votes the members present and voting on the question and in case of equality of votes, the Chairman shall have a casting vote.