9. Quorum of the meetings of the Council and decisions of the Council.
- (i) The quorum for a meeting of the Council shall be 2/3rd of the strength of the Council of which at least 3 should be ex officio members including the Chairman.(ii)All matters, on which decision of Council is required shall be decided by consensus failing which by majority of votes the members present and voting on the question and in case of equality of votes, the Chairman shall have a casting vote.
