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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(3)Affiliation for a course of study other than a 4 year diploma course of study shall not be granted by the Board to any institution unless the institution is already affiliated to the Board for at least a four year diploma course of study.