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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(b) in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

(b)require any employer to supply or send any true copy of any document or information relating to the provisions of this Act and the rules made thereunder.