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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13A(2)(c) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(c)one officer not below the rank of a Additional Secretary to Government to represent the Department of Health and Medical Education, to be designated as Member- Secretary ;