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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(3) in The Sikkim Prisons Act, 2007

(3)Children kept under protective custody in a home of the Department of Social Welfare shall be allowed to meet their mother at least once a week.This apart, any guideline required on the subject shall be framed under this Act or rule made thereunder.