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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Chechak Tika Adhiniyam, 1968

(1)The Chief Superintendent of Vaccination shall appoint for each vaccination circle, such number of Public vaccinators as he may consider necessary, and notify in the prescribed manner the days and hours fixed by him for their attendance at each station.