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State of Madhya Pradesh - Section

Section 5 in The M.P. Chechak Tika Adhiniyam, 1968

5. Appointment of public vaccinators.

(1)The Chief Superintendent of Vaccination shall appoint for each vaccination circle, such number of Public vaccinators as he may consider necessary, and notify in the prescribed manner the days and hours fixed by him for their attendance at each station.
(2)No person shall be appointed a public vaccinator unless he possesses such qualification or certificate or satisfies such conditions, as may be prescribed.