Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act] Union of India - Subsection Section 65(3)(b) in The Bangalore Metro Railway (General) Rules, 2011 (b)the Traffic Controller shall log the time, location and the name of the person to whom permission under clause (a) has been given;